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CBDT: PAN Mandatory for Refund of TDS on Immovable Property - (07 Jun 2017)

Central Board of Direct Taxes (CBDT) has notified amendment in income Tax Rules making it mandatory to furnish PAN details in Form 26B instead of TAN for Refund of TDS on immovable property.

Tags : CENTRAL BOARD OF DIRECT TAXES   TDS  

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