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Road to GST: 24 States Pass State GST Bill While 7 Yet to Pass - (07 Jun 2017)

Twenty Four States have passed State GST (SGST) Bill till 5th June, 2017 while 7 States viz. Meghalaya, Punjab, Tamil Nadu, Kerala, Karnataka, Jammu & Kashmir and West Bengal have yet to pass State GST (SGST) Bill .

Tags : STATE GST (SGST) BILL  

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