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NGT Seeks Govt. Response over Soor Sarovar Bird Sanctuary Encroachment - (24 Sep 2015)

NGT has directed UP Govt., Forest Department, Pollution Control Board and other department concerned to file their replies before final hearing on October 7-8 over alleged violation of environment and wildlife laws in Soor Sarovar Bird sanctuary by Anand Engineering College.

Tags : NGT   UP GOVT.  

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