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Uttarakhand High Court: Don't Criticize Use of Electronic Voting Machines in Elections - (05 Jun 2017)

Uttarakhand High Court has barred all political parties, non-government organisations and individuals from “criticising the use of Electronic Voting Machines (EVMs) in recently conducted elections of State Assemblies”, in larger public interest.

Tags : UTTARAKHAND HIGH COURT   ELECTIONS  

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