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Patna HC Quashes Complaint Against Farah Khan Ali for Tweet on Salman Khan Hit-And-Run Case - (01 Jun 2017)

Patna High Court has quashed a complaint against jewellery designer Farah Khan Ali for a statement she made supporting Bollywood actor Salman Khan in the hit-and-run case.

Tags : PATNA HIGH COURT   SALMAN KHAN HIT-AND-RUN CASE  

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