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NGT Put Stay on Construction at Chirayu Medical College, Bhopal - (24 Sep 2015)

National Green Tribunal (NGT) has put an interim stay on all construction activity of Chirayu Foundation near Bairagarh township, as they were alleged to have violating Bhoj Wetland norms and previous orders passed by the tribunal.

Tags : NATIONAL GREEN TRIBUNAL  CHIRAYU FOUNDATION  

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