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Bombay High Court Rejects Plea to Let Bars, Permit Rooms Reopen After Highway Booze Ban - (01 Jun 2017)

Bombay High Court has refused to allow more than a dozen hotels and permit rooms that had been sealed after Supreme Court’s ban on sale of liquor within 500 metres of National and State Highways on March 31 to reopen.

Tags : BOMBAY HIGH COURT   HIGHWAY BOOZE BAN  

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