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Govt Extends Due Date of Transfer of Shares to IEPF Authority, New Dates to Notify Soon - (31 May 2017)

Ministry of Corporate Affairs has extended due date of transfer of shares to Investor Education and Protection Fund (IEPF) Authority which earlier was 31st March 2017, however, it stated that new date will be notified soon.

Tags : MINISTRY OF CORPORATE AFFAIRS   INVESTOR EDUCATION AND PROTECTION FUND  

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