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Court Frames 'Criminal Conspiracy' Charges Against Advani, Joshi, Bharti & Others - (31 May 2017)

A CBI Court has charged Ex-deputy PM LK Adavni, Senior BJP leader MM Joshi and Cabinet Minister Uma Bharati for their role in conspiracy behind demolition of Babri Masjid in Ayodhya in 1992.

Tags : CBI COURT   BABRI MASJID   AYODHYA  

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