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Delhi High Court Seeks Arnab Goswami's Reply on Shashi Tharoor's Defamation Plea - (31 May 2017)

Delhi High Court has sought response of Arnab Goswami and his newly-launched news channel Republic TV on Congress MP Shashi Tharoor's defamation plea against them.

Tags : DELHI HIGH COURT   ARNAB GOSWAMI   SHASHI THAROOR  

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