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Madras High Court Suspends Centre's Ban on Cattle Trade for Slaughter, Issues Show Cause Notice - (31 May 2017)

Madras High Court has put on hold Centre's restrictions on sale and purchase of cattle for slaughter for four weeks and has asked it to respond within that time on why its order should not be scrapped.

Tags : MADRAS HIGH COURT   SLAUGHTER   SLAUGHTER BAN  

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