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Supreme Court Confirms Delhi HC Order on Royal Assets - (24 Sep 2015)

SC has confirmed Delhi HC order to transfer some shares of Maharani Gayatri Devi to her grandchildren (Devraj and Lalitya Kumari) and dismissed objections raised by Gayatri Devi’s stepsons and stepdaughter.

Tags : SUPREME COURT   DELHI HC  MAHARANI GAYATRI DEVI  

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