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Government Notifies Merger of COMPAT with NCLAT - (30 May 2017)

Government of India (GoI) has notified May 26, 2017 as the day on which appeals that were previously being heard by Competition Appellate Tribunal (COMPAT) will be heard by National Company Law Appellate Tribunal (NCLAT).

Tags : GOVERNMENT OF INDIA   COMPETITION APPELLATE TRIBUNAL   NATIONAL COMPANY LAW APPELLATE TRIBUNAL  

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