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Govt Releases Draft Companies (Registered Valuers and Valuation) Rules, 2017 - (30 May 2017)

Ministry of Corporate Affairs has released Draft Companies (Registered Valuers and Valuation) Rules, 2017 with an aim to introduce a robust regulatory mechanism for registered valuers.

Tags : DRAFT COMPANIES (REGISTERED VALUERS AND VALUATION) RULES   2017  

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