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Madras High Court Restrains AAI From Taking Up Construction Work in Coimbatore - (30 May 2017)

Madras High Court has restrained Airports Authority of India (AAI) from proceeding with any construction work on more than 100 acres of land acquired on lease from private owners for development of airport in Coimbatore.

Tags : MADRAS HIGH COURT   AIRPORTS AUTHORITY OF INDIA  

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