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Supreme Court: Nobody Has Courage To Make Allegations Against CM Without Any Reason - (30 May 2017)

Supreme Court has expressed its anguish at plight of family in Manipur, which is on run fearing its safety, because it dared to appeal against inadequate punishment meted out to current Chief Minister N.Biren Singh’s son, Ajay Meetai.

Tags : SUPREME COURT   MANIPUR   CHIEF MINISTER  

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