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Allahabad HC Orders UP Govt. to Suggest Ways to Include Female Flying Squads Staff - (24 Sep 2015)

Allahabad HC has ordered Principal Secretary (Secondary Education) to submit an affidavit suggesting solutions regarding inclusion of female staff in flying squads, which conduct surprise checks against mass-copying during Board Examinations, particularly when they are visiting girls’ colleges.

Tags : ALLAHABAD HC   UP GOVT.  

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