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Bombay High Court Rejects Iskcon’s Plea for Using Shivaji Park - (24 Sep 2015)

Bombay HC has rejected plea filed by International Society for Krishna Consciousness (Iskcon) to hold Jagannath Yatra at Shivaji Park citing a technical hitch, stating that religion has nothing to do with allowing processions on open public spaces.

Tags : BOMBAY HC  ISKCON  

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