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Sebi Issues Listing Norms for Non-Convertible Debentures in Mergers - (29 May 2017)

Sebi has issued framework for listing of Non-Convertible Debentures (NCDs)& Non-Convertible Redeemable Preference Shares (NCRPS) following M&As allowing such listing only where listed firm is a part of such scheme & such securities are issued to holders of specified securities of such listed entity.

Tags : SEBI   NON-CONVERTIBLE DEBENTURES  

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