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MPHC: Ensure Admission on Seats Reserved For State Domicile Students In Pvt Medical Colleges - (29 May 2017)

Madhya Pradesh High Court has directed medical education authorities to ensure filling up of 50% seats reserved in private medical colleges for students’ domicile of Madhya Pradesh as per provisions of MP Autonomous Medical and Dental Post Graduate Colleges Admission Rules 2017.

Tags : MADHYA PRADESH HIGH COURT   MP AUTONOMOUS MEDICAL AND DENTAL POST GRADUATE COLLEGES ADMISSION RULES 2017  

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