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Madhya Pradesh HC Directs CBI Probe Into Theft of Machine From RRCAT, Indore - (29 May 2017)

Madhya Pradesh High Court has directed a CBI investigation into theft of a machine from Raja Ramanna Centre for Advanced Technology, Department of Atomic Energy, Government of India at Indore.

Tags : MADHYA PRADESH HIGH COURT   RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY  

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