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Punjab and Haryana High Court Seeks Report on Dalit Families of Bhagana Village - (24 Sep 2015)

Punjab and Haryana HC while hearing petition filed by Ambedkar Welfare Samiti, Bhagana, has sought status report from Haryana Government about Dalit families agitating against alleged threat by dominant caste in Bhagana village of Hisar district.

Tags : PUNJAB AND HARYANA HC  HARYANA GOVERNMENT  

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