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Supreme Court to Punjab Government: Reconsider Rural Medical Officers Incentive - (26 May 2017)

Supreme Court has directed Punjab Government to reconsider incentive to be given to Rural Medical Officers afresh by keeping in mind the objective with which Regulation 9 of Medical Council of India Regulations 2000 were made.

Tags : SUPREME COURT   RURAL MEDICAL OFFICERS   MEDICAL COUNCIL OF INDIA REGULATIONS  

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