&K : Stalling Registration of Sale Deed over Pending Clarification from Higher Auth. Not Acceptable  ||  GujHC : Without Proving Acc. Holder’s Hand in Criminal Case Freezing Acc against Fundamental Right  ||  Mad HC :Waqf Board Can’t Take Control over Every Grave of Dargah Automatically  ||  Del HC : Remove Posts Calling Sitting Judge “Murderer”  ||  Mad HC :Waqf Board Can’t Take Control over Every Grave of Dargah Automatically  ||  Supreme Court: Seeks CBSE Reply on Gulf Students’ Plea  ||  Bombay HC: Anticipatory Bail Rejected in Film Role Rape  ||  Delhi HC: Fresh Bar Council Polls Denied Over Allegations  ||  Delhi HC: Seeks Responses on CBSE OSM Evaluation Dispute  ||  Kerala HC: Persons With Down Syndrome Get Protection and Guardianship under National Trust Act, 1999    

TRAI Says 'No' to Discriminatory Tariffs to Subscribers in Same Class - (26 May 2017)

Telecom Regulatory Authority of India (TRAI) has directed operators not to provide discriminatory tariffs to subscribers in same class.

Tags : TELECOM REGULATORY AUTHORITY OF INDIA   DISCRIMINATORY TARIFF  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved