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Supreme Court Says 'No' to Urgent Hearing on Plea to Conduct NEET Afresh - (26 May 2017)

Supreme Court has refused to grant an urgent hearing on a plea seeking to conduct afresh National Eligibility-cum-Entrance Test (NEET) examination for admission to MBBS and BDS courses for current academic year.

Tags : SUPREME COURT   NEET 2017  

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