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Madras High Court to Centre: Give Two Helmets With Every New Two-Wheeler - (23 Sep 2015)

Madras High Court has ordered Central Government to issue suitable direction to helmet manufacturers for two-wheelers to provide helmet lock as a component and not as an accessory, adding two helmets should be given to people at time of purchase of a vehicle.

Tags : MADRAS HIGH COURT  CENTRAL GOVERNMENT  

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