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Islamabad High Court Allows Indian Girl 'Forced to Marry at Gun Point' to Return Home - (25 May 2017)

Islamabad High Court has allowed Indian national Uzma, who has accused her Pakistani husband of marrying her at gunpoint, to return to India and has also ordered police to provide her security till Wagah Border.

Tags : ISLAMABAD HIGH COURT   INDIAN NATIONAL   UZMA  

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