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Allahabad HC Seeks Reply From Centre, UP Over Petition Wanting Disqualification of Yogi, Maurya - (25 May 2017)

Allahabad High Court has directed Centre and Uttar Pradesh Government to file a response to a petition demanding disqualification of UP Chief Minister Yogi Adityanath and his deputy Keshav Prasad Maurya for not having vacated their parliamentary posts.

Tags : ALLAHABAD HIGH COURT   YOGI   MAURYA  

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