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Madras High Court Puts on Hold NEET 2017 Exam Result - (25 May 2017)

Madras HC has granted an interim stay on release of National Eligibility cum Entrance Test (NEET) UG examination results which is scheduled to be declared on June 8 over a plea that all India medical entrance examination did not have a uniform question paper.

Tags : MADRAS HIGH COURT   NEET   2017  

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