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NHRC Seeks Report From Jharkhand on Abduction, Recruitment of Children By Maoists - (24 May 2017)

National Human Rights Commission has issued a notice to Government of Jharkhand, calling for a report after taking suo motu cognizance of a news article about abduction and recruitment of children by Maoists in Jharkhand.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   JHARKHAND   MAOISTS  

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