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NHRC Notices DGP, Jharkhand Over Mob Lynching of 7 on Suspicion of Being Child Kidnappers - (24 May 2017)

National Human Rights Commission (NHRC) has taken suo motu cognizance of a media report on mob lynching of seven persons on suspicion of being child kidnappers in Seraikela Kharsawan & East Singhbhum district of Jharkhand.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   JHARKHAND   MOB LYNCHING  

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