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SC: Sanofi Case Needs Consideration - (23 Sep 2015)

SC has admitted I-T department's appeal to recover R1,058 crore in taxes from the French company for its 2009 purchase of Hyderabad-based Shantha Biotechnics and refused early hearing of the case, saying ‘the matter needs consideration’.

Tags : SC  I-T DEPARTMENT  SHANTHA BIOTECHNICS  

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