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HP HC Rejects Foreigner Plea to Extend VISA to Look After His Ailing Adopted Son - (24 May 2017)

Himachal Pradesh High Court, while rejecting a plea of a foreigner who was served with a notice of exit after his application of extension of VISA got rejected, has held that there is no right conferred upon a foreigner to endlessly remain on Indian soil.

Tags : HIMACHAL PRADESH HIGH COURT   VISA  

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