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Delhi High Court: Awareness Programme For Dengue, Chikungunya Needs Aggressive Approach - (23 May 2017)

Delhi High Court has observed that aggression shown in Swachh Bharat Abhiyan campaign by Centre would have yielded better results if it was also shown in spreading awareness about dengue and chikungunya.

Tags : DELHI HIGH COURT   DENGUE   CHIKUNGUNYA  

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