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NGT Seeks Centre's Reply on Plea Alleging that Waste Treatment Plant is Polluting NCR's Groundwater - (23 Sep 2015)

NGT has sought Ministry of Environment and Forests , Delhi and Haryana Govt.(s), Central Pollution Control Board and others’ response on a plea seeking relocation of a waste treatment plant and landfill site from Aravalli hill area in Gurgaon, claiming it has led to water contamination in the area.

Tags : NGT  MINISTRY OF ENVIRONMENT AND FORESTS   DELHI   HARYANA GOVT.   CENTRAL POLLUTION CONTROL BOARD  

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