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CBI Court Convicts Ex-Secy HC Gupta, Others in Colgate Scam - (22 May 2017)

A Special CBI Court in New Delhi has convicted Former Coal Secretary HC Gupta along with two serving bureaucrats in a case relating to irregularities in allocation of Thesgora-B Rudrapuri coal block in Madhya Pradesh to Kamal Sponge Steel and Power Ltd (KSSPL).

Tags : CBI COURT   COLGATE SCAM  

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