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CIC: Private Hospitals 'Fleecing' Patients for Cardiac Stent - (22 May 2017)

Central Information Commission, while taking a serious view of private hospitals "fleecing" patients for cardiac stents, has directed Employees State Insurance Corporation to disclose number of patients referred by it to private hospitals for implants and prices paid to those hospitals.

Tags : CENTRAL INFORMATION COMMISSION   CARDIAC STENT  

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