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SC Asks Gujarat to Provide 50% Quota to In-Service Medical Officer in PG Medical Seats - (22 May 2017)

Supreme Court has directed Gujarat Government to provide for 50 per cent of seats to be reserved in post graduate diploma courses for medical officers in government service, who have served for at least three years in remote and/or difficult areas.

Tags : SUPREME COURT   POST GRADUATE DIPLOMA COURSES  

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