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Delhi HC Restrains Use of ‘Ilmcampus.com’ for Infringing IILM’s Trade Mark - (19 May 2017)

Delhi High Court has ordered ILM Consulting Pvt Ltd not to use ILM as its trade name and also restrained it from using website with domain name www.ilmcampus.com.

Tags : DELHI HIGH COURT   TRADEMARK  

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