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MP HC Directs MCI And DCI To Give Benefit of Mid-Session Migration to Students Without Bias - (19 May 2017)

Madhya Pradesh High Court has directed MCI and DCI to give benefit to students seeking migration from one college to another during mid-session by strictly adhering to norms in a uniform manner without discrimination.

Tags : MADHYA PRADESH HIGH COURT   MCI   DCI  

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