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#OneNationOneTax: Consensus Builds in Srinagar Meet on July 1 GST Rollout - (19 May 2017)

GST Council has decided tax rates for 1211 items of goods and services, of which 7% will be exempted, 14% will fall in the 5% slab, 17% in the 12% slab, 43% in the 18% slab and 19% in the 28% slab.

Tags : GST   RATES   GST COUNCIL  

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