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#OneNationOneTax: GST Council Paves Way for Lower Burden on Average Household - (19 May 2017)

Tax Free Items: Milk, Jaggery, Cereals, Fruit & Vegetables, Pulses. Rate of 5%: Coffee, Tea, Sugar, Edible Oil, Coal, Indian Sweets. Rate of 18%: Chemicals & Industrial Intermediates, Hair oil, Toothpaste, Soap. Rate of 28%: Aerated Drinks, Consumer Durables, Cars.

Tags : GST   RATES   GST COUNCIL  

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