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MP High Court Directs Action Against Policeman who Beat Up Lawyer in Pandarinath - (23 Sep 2015)

MP High Court while taking a petition seeking immediate action against policemen who thrashed a lawyer during violence in Pandarinath area, has directed an investigation into the matter and filing FIRs against all erring policemen within 24 hours.

Tags : MP HIGH COURT   POLICEMAN  PANDARINATH  

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