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ITAT, Bangalore: Payments in Foreign Currency For Travel Etc. Excludable From Export, Total Turnover - (18 May 2017)

ITAT, Bangalore has held that payments made in foreign currency towards foreign travel, telecommunication expenses & ex-pat salary are excludable from both export & total turnover under provisions of Income Tax Act.

Tags : ITAT   BANGALORE   EXPORT   TOTAL TURNOVER  

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