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BCI Imposes 30 Lakh Cost on DU's Law Faculty for Default on Affiliation Fees, Approvals, Infra - (18 May 2017)

Bar Council of India (BCI) has imposed a penalty of Rs. 30 lakh on Delhi University’s Law Faculty for not paying affiliation fees, continuing to teach without permission, and not providing adequate infrastructure in different centres.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY’S LAW FACULTY  

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