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Madras HC Adjourns Plea of Life Convict Murugan in Rajiv Gandhi Assassination Case - (18 May 2017)

Madras High Court has adjourned a plea of V Sriharan alias Murugan, one of the seven life convicts in Rajiv Gandhi assassination case, seeking permission to meet his mother in prison.

Tags : MADRAS HIGH COURT   RAJIV GANDHI ASSASSINATION  

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