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Hyderabad High Court Tells Andhra, Telangana Govt. to Pay Salary to Power Staff - (23 Sep 2015)

Hyderabad HC has directed both state governments of Andhra, Telangana to pay 1200 electricity employees in Telangana, who were allocated to AP after bifurcation, their pending salaries within four weeks.

Tags : HYDERABAD HC  ANDHRA   TELANGANA GOVT.  

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