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Madras High Court Stays Notification for Electing Town Vending Committee Members - (18 May 2017)

Madras High Court has stayed a notification issued by Tiruchi Corporation Commissioner on April 24 for electing six members, from among street vendors in city, to Town Vending Committee to be constituted in accordance with Street Vendors Act.

Tags : MADRAS HIGH COURT   VENDING COMMITTEE MEMBERS  

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