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Rajasthan HC: 2015 Amendments to Sec. 30 of Rajasthan Co-Operative Societies Act Unconstitutional - (18 May 2017)

Rajasthan High Court has held that 2015 amendment to Section 30 of Rajasthan Co-operative Societies Act is ultra vires to Article 243-Z, 243-ZK and 243-ZL of Constitution of India and contrary to national policy for cooperative sector.

Tags : RAJASTHAN HIGH COURT   RAJASTHAN CO-OPERATIVE SOCIETIES ACT  

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