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Supreme Court: 'Instant Triple Talaq' Not Part of Holy 'Quran' - (17 May 2017)

Supreme Court, while observing that instant triple talaq is not part of the Quran and is a latter-day practice, has questioned why the controversial custom shouldn’t be barred when some Islamic clerics describe as sinful additions to Muslim holy book.

Tags : SUPREME COURT   QURAN   INSTANT TRIPLE TALAQ  

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